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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Meghalaya - Subsection

Section 60(2)(v) in Meghalaya Municipal Act, 1973

(v)payment of a gratuity to any officer or servant in its employ, or to any member of the family of such officer or servant who has died from disease or injury contracted in the discharge of duties of his office;