Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(9)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(9)(b) in The West Bengal Factories Rules, 1958

(b)no waste material of a flammable nature shall be permitted to accumulate on the floor and shall be removed at least once in a day or shift, and more often, when possible. and such materials shall be placed in suitable metal containers with covers wherever possible.