Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

The Management Of Sail vs Sri Dillip Kumar Mohanty And on 20 September, 2021

Author: B.P. Routray

Bench: B.P. Routray

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.A. No.219 of 2016
                   The Management of SAIL,
                   Central Power Training Institute,
                   Rourkela                            ....            Appellant
                                                   Mr. G. Mishra, Sr. Advocate
                                            -versus-
                   Sri Dillip Kumar Mohanty and        ....         Respondents
                   others


                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE B.P. ROUTRAY
                                          ORDER

Order No. 20.09.2021

02. 1. The writ appeal filed by the Management (W.A. No.256 of 2015) as well as by the Workman (W.A. No.394 of 2016) against the same impugned order have been disposed of by the order dated 31st August, 2021 passed by this Court.

2. The present writ appeal is also disposed of in terms of the same order dated 31st August 2021. As directed therein, the parties shall appear before the Labour Court, Sambalpur on 4th October, 2021.

(Dr. S. Muralidhar) Chief Justice (B.P. Routray) Judge KC Bisoi