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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10)(y) in The U.P. Co-operative Societies Rules, 1968

(y)[ Uttar Pradesh Sahkari Gram Vikas Bank means a Co-operative Society as defined in sub-clause (1) of Section 2 of the Uttar Pradesh Sahkari Gram Vikas anks Act, 1964 (U.P. Act No. XVI of 1964).] [Substituted by Notification No. 3849/XLIX-1-98-7(11)-97, dated 31-10-1998 (w.e.f. 31-10-1998).]