Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147(9)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(9)(c) in The Coal Mines Regulations, 2011

(c)that the arrangements for treating with water or incombustible dust as aforesaid are maintained in good order.