Bombay High Court
Shailesh Ramkrishna Naik vs Seema Rajesh Naik, Rajesh Ramkrishna ... on 19 January, 2026
2026:BHC-OS:1410
Before : Shri E. B. Sivakumar,
Addl. Registrar (O.S.) /
Addl. Prothonotary and Senior Master
Date: 19th January, 2026
CALLED FOR WITHDRAWAL:
1.CHOL (L)/ ) Shri Vaibhav Thorave i/by Yatin Malvankar, 33096/2025 ) Advocate for the Applicant / Petitioner. AMH20240129210C20250 0009 ) IN TP /3294/2025 P.C. Ld. Advocate for the Applicant upon instructions seeks liberty to withdraw the Chamber Order on the ground of some errors.
2. Chamber Order stands disposed off as withdrawn.
19.01.2026 Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master sbk ::: Uploaded on - 19/01/2026 ::: Downloaded on - 19/01/2026 20:46:18 :::