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Union of India - Section

Section 23 in The Mormugao Harbour Craft Rules, 1976

23. Licensed harbour craft not to interfere with mooring or approaching vessels before they anchor.

-No person incharge of navigating any licensed harbour craft shall fasten the craft to any mooring or marker buoy or attempt to do so or take it alongside of a vessel approaching an anchoring or mooring before such vessel had come to anchor or has been moored to a buoy.