Section 39(2)(viii) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2)(viii) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(viii)in any case where the fuel used to propel a vehicle gives off a flammable vapour at a temperature less than 650C, the fuel tank shall not be behind the shield unless the following requirements are complied with, namely:-

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 39(2)(viii) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981