Calcutta High Court
Smt. Rekha Bhar And Anr vs Kolkata Municipal Corporation & Ors on 11 December, 2013
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
WP No. 850 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SMT. REKHA BHAR AND ANR.
Versus
KOLKATA MUNICIPAL CORPORATION & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 11th December, 2013.
Appearance:
Mr. Barin Banerjee, Adv. Ms. Sima Chakraborty, Adv. Mr. Gopal Chandra Das, Adv. Mr. Debangshu Mondal, Adv.
For the K.M.C. The Court :- Affidavit-in-opposition filed on behalf of the Corporation in Court today is taken on record.
Let affidavit-in-reply thereto, if any, be filed by 13th January, 2014.
Matter to appear in the list on 16th January, 2014.
(SOUMEN SEN, J.) snn.
A.R.(CR).