Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36I] [Entire Act] State of West Bengal - Subsection Section 36I(ii) in New Town, Kolkata Development Authority Act, 2007 (ii)in the case of any land or building acquired by private treaty, the purchase price of such land or building;