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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(5)(b) in The M.P. Vanijyik Kar Niyam, 1995

(b)The Officers and other Employees of the Tribunal shall discharge their functions under the general superintendence of the Chairman of the Tribunal.