Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(9)] [Section 49] [Entire Act] Bombay Presidency - Subsection Section 49(9)(b) in The Bombay University Act, 1974 (b)with the previous approval of the Senate, recommending to the State Government the withdrawal of affiliation, in part or in whole, or