- The following shall be the Authorities and Officers of the University :(i)The Chancellor,(ii)The Vice-Chancellor,(iii)The Rector,(iv)The Court,(v)The Executive Council,(vi)The Academic Council,(vii)The Faculties,(viii)The Standing Finance Committee,(ix)The Construction Committee,(x)The Selection Committee,(xi)The Registrar,(xii)The Treasurer, and(xiii)such other Authorities and Officers as may be provided for by the Statutes.
