Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of West Bengal - Subsection Section 32(2)(g) in The West Bengal Khadi And Village Industries Board Act, 1959 (g)any other matter which is required to be or may be prescribed or provided for by rules.