Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 231 in The West Bengal Motor Vehicles Rules, 1989 231. [ Gangway. [Rule 231 Substituted vide clause 2(14), ibid (w.e.f. 16.12.2003).] - In the seating room of every public service vehicle the entrance to which is from the front or rear, there shall be gangway along the vehicle with a clear space of not less than 31 cm. between any part of the adjoining seats or their supports.]
