Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(2) in The Kerala Value Added Tax Act, 2003

(2)Any vacancy in the office of the members of the Settlement Commission shall be filled by the Government.