Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Maternity Benefit Rules, 1964 15. Abstract. - The abstract of the provisions of the Act and these Rules required to be exhibited under Section 19 shall be in Form 'K' shall be exhibited in such manner as the Competent Authority may require.
