Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(10) in The Aryabhatta Knowledge University Act, 2008 (10)the conditions under which Colleges and Institutions may be admitted to the privileges of the University and the conditions under which such privileges may be withdrawn;
