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State of Rajasthan - Section

Section 65 in Rajasthan Registration Rules, 1955 Volume II

65. Amalgamated statements to be submitted by the District Registrars to the Inspector General.

- When the District Registrar receives the monthly statement described above from the Sub-Registrars. he will have them carefully examined. The District Registrar shall then prepare a consolidated statement from the transactions of the several Sub-Registrars subordinate to him (each office being entered separately, in the same order of offices) together with the transactions, if any, of his own office, and submit it in the same form to the Inspector General by the 10th of each month.