Section 9(2)(ii) in The Himachal Pradesh Roadside Land Control Act, 1968

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(2)(ii) in The Himachal Pradesh Roadside Land Control Act, 1968

(ii)if and in so far as the land is subject to substantially similar restrictions in force under some other enactment which were so in force at the date when the restrictions were imposed under this Act, or

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State of Himachal Pradesh - Subsection

Section 9(2)(ii) in The Himachal Pradesh Roadside Land Control Act, 1968