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Andhra Pradesh High Court - Amravati

Mer Educational Society vs The State Of Andhra Pradesh on 11 November, 2025

Author: K Sreenivasa Reddy

Bench: K Sreenivasa Reddy

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No.: Writ Petition No.29491 of 2025 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

3. 11.11.2025 SRK, J For filing counter-affidavit, at request, list the matter next week.

______ SRK, J DNB