Andhra Pradesh High Court - Amravati
Mer Educational Society vs The State Of Andhra Pradesh on 11 November, 2025
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No.: Writ Petition No.29491 of 2025 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
3. 11.11.2025 SRK, J For filing counter-affidavit, at request, list the matter next week.
______ SRK, J DNB