Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2)(e) in The U.P. Sheera Niyantran Adhiniyam, 1964

(e)manner of sale and supply of molasses;
(ee)[ the manner in which the administrative charges payable under sub-section (4) of Section 8 shall be realised] [Inserted by Act No. 5 of 1986, dated 15th March, 1986.];