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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(3)(b) in The Goa, Daman and Diu (Laws) No. 2 Regulation, 1963

(b)the word "and" at the end of clause (e) shall be omitted and after clause (f), the following clause shall be inserted and shall be deemed always to have been inserted, namely:-