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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(g) in THE UTTAR PRADESH SHREE CHITRAKOOT DHAAM TEERTH VIKAS PARISHAD ACT, 2021

(g)to undertake conservation and development of rivers and water bodies and their catchments in the Chitrakoot Region, to undertake measures for pollution control therein and development of river fronts and water bodies;