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Allahabad High Court

Daya Chand Mistri vs Om Prakash Singh & Others on 29 January, 2010

Author: Ran Vijai Singh

Bench: Ran Vijai Singh

Court No. - 7

Case :- WRIT - A No. - 44926 of 1999
Petitioner :- Daya Chand Mistri
Respondent :- Om Prakash Singh & Others

Petitioner Counsel :- Aj it Kumar
Respondent Counsel :- C.S.C.,N.K.SriVastaVa

Hon'ble Ran Vijai Singh,J.

List has been revised.

No one appears for petitioner. The writ petition is dismissed for want of prosecution. Interim order if, any, stands Vacated. Order Date :- 29.1.2010 F.H.