Allahabad High Court
Daya Chand Mistri vs Om Prakash Singh & Others on 29 January, 2010
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
Court No. - 7 Case :- WRIT - A No. - 44926 of 1999 Petitioner :- Daya Chand Mistri Respondent :- Om Prakash Singh & Others Petitioner Counsel :- Aj it Kumar Respondent Counsel :- C.S.C.,N.K.SriVastaVa Hon'ble Ran Vijai Singh,J.
List has been revised.
No one appears for petitioner. The writ petition is dismissed for want of prosecution. Interim order if, any, stands Vacated. Order Date :- 29.1.2010 F.H.