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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(1)As provided in the Act. There shall be a Governing Body constituted for the management and administration of every recognised college, except a college managed and maintained by the State Government or a college established and administered by a religious or linguistic minority.