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State of Madhya Pradesh - Section

Section 79 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

79. Equality of Votes.

- If, after the counting of votes is completed, equality of votes is found to exist between any candidate and an addition of one vote will entitle any of those candidates to be declared elected, the Returning Officer shall forthwith decide between those candidates by lot and proceed as if the candidate on whom the lot falls has received one additional vote, he shall be declared elected by the Returning Officer and in such a case the Returning Officer shall add the following words at the end of Return in Form 25 or 26 as the case may be, namely, "by draw of lot'.