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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(3)Every order under sub-section (1) or sub-section (2) shall, subject to the result of any appeal preferred under section 10, be final