Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act] State of Punjab - Subsection Section 26(3)(b) in The Lovely Professional University Act, 2005 (b)conduct of University employees and disciplinary procedure to be followed in case of misconduct and other lapses in the discharge of their duties;