Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of West Bengal - Subsection Section 11A(2) in The Bengal Suppression Of Terrorist Outrages Act, 1932 (2)In this section and sections 11B and 11C "place" includes a house or building, or part thereof or a tent or vessel.
