Supreme Court - Daily Orders
Rajinder Kumar vs State Of H P on 17 October, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.28 COURT NO.7 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)......
CRL.M.P. No.20029/2014
(Arising out of impugned final judgment and order dated 04/10/2013
in CRA No. 585/2010 passed by the High Court Of H.P. at Shimla)
RAJINDER KUMAR Petitioner(s)
VERSUS
STATE OF H P Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 17/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Javed Mahmud Rao, AOR
Mr. Shahid Ali Rao, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Chetan Kumar) (Renuka Sadana) Court Master Court Master Signature Not Verified Digitally signed by Chetan Kumar Date: 2014.10.17 16:54:19 IST Reason: