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State of Punjab - Section

Section 159 in Punjab Jail Manual, 1996

159. Duties of the Medical Officer to comply with duties imposed by the Inspector-General.

- The Medical Officer shall duly observe and comply with all directions issued by the Inspector-General as to the duties which he is to perform and the manner in which he is to perform them. He shall furnish such periodical statistical and other information and reports, in respect of sickness and mortality amongst prisoners, the sanitation of the jail and other matters pertaining to his duties, as may from time to time be prescribed by the Inspector-General in that behalf.