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Calcutta High Court

Cit. Kolkata-Iv vs Selvel Advertising Pvt Ltd on 12 February, 2015

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                      ORDER SHEET

                          IN THE HIGH COURT AT CALCUTTA

                        Special Jurisdiction (Income Tax)

                                     ORIGINAL SIDE

                                  ITA No. 115 of 2010

     CIT. KOLKATA-IV

        Versus

     SELVEL ADVERTISING PVT LTD


     BEFORE:

     The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARINDAM SINHA Date : 12th February, 2015.

Mr. R. Sinha, Adv.

The Court : This is an appeal of 2010 which is yet to be admitted. As a matter of fact, no step was taken after the appeal was filed which may be a ground for dismissal of the appeal. However, the point may be considered after service. Let copy be served. Affidavit-of-Service be filed. The appeal be listed four weeks hence.

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) km