Calcutta High Court
Cit. Kolkata-Iv vs Selvel Advertising Pvt Ltd on 12 February, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
ITA No. 115 of 2010
CIT. KOLKATA-IV
Versus
SELVEL ADVERTISING PVT LTD
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 12th February, 2015.
Mr. R. Sinha, Adv.
The Court : This is an appeal of 2010 which is yet to be admitted. As a matter of fact, no step was taken after the appeal was filed which may be a ground for dismissal of the appeal. However, the point may be considered after service. Let copy be served. Affidavit-of-Service be filed. The appeal be listed four weeks hence.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) km