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[Cites 0, Cited by 0] [Section 115A] [Entire Act]

State of Gujarat - Subsection

Section 115A(1) in The Gujarat Co-Operative Societies Act, 1961

(1)an order for winding up or an order sanctioning a scheme of compromise or arrangement or of amalgamation or reconstruction (including division or reorganisation) of the bank may be made only with the previous sanction in writing of the Reserve Bank of India;