Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 8 in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

8. Opening of depots and publication of price list, etc. at the depot.

- There shall be set up in each unit such number of depots and at such places as the State Government may, taking into consideration the convenience of the growers of tendu leaves direct and a price list of tendu leaves fixed by the State Government under Section 7 and the hours of business shall be prominently displayed on the notice board kept for the purpose at every such depot.