Madhya Pradesh High Court
Mukesh Gupta vs The State Of Madhya Pradesh on 3 August, 2018
1 CRA-1377-2015 The High Court Of Madhya Pradesh CRA-1377-2015 (MUKESH GUPTA Vs THE STATE OF MADHYA PRADESH) 22 Jabalpur, Dated : 03-08-2018 Parties through their counsel. Learned counsel for the State informs that objections have to be filed in this case.
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(ATUL SREEDHARAN) Digitally signed by PARMESHWAR GOPE JUDGE Date: 2018.08.03 14:49:39 +05'30' PG