Chattisgarh High Court
Tirath Das vs Bhagwat Jaisawal 24 Wp227/1583/2008 ... on 23 August, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 848 of 2018
Tirath Das S/o Garib Das, aged about 61 years, R/o Village Lakha Tahsil
and District Raigarh (C.G.) ---- Petitioner
Versus
1. Bhagwat Jaiswal, presently posted as the Sub-Divisional Officer, Raigarh,
aged about 35 years, Thana Raigarh, District Raigarh (C.G.)
2. Prakash Survey was posted earlier as the Sub-Divisional Officer, Raigarh
Now he has been transferred to Jagdalpur, aged about 35 years, Thana
Raigarh, District Raigarh (C.G.) ---- Respondents/ Contemnors
For Petitioner : Mr. N. K. Malviya, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 23/08/18 Heard.
1. This contempt petition has been filed by the petitioner herein, alleging non-compliance of this Court's order dated 01.09.2017 passed in WPC No. 1362 of 2013.
2. After hearing learned counsel appearing for the petitioner, I deem it appropriate to give one opportunity to the respondents/contemnors in the writ petition No. WPC No. 1362 of 2013 to ensure compliance of this Court's order dated 01.09.2017.
3. The petitioner may also make additional representation along with the copy of this order within ten days from today before the respondents and, in turn, the respondents in the writ petition shall ensure the compliance of this Court's order dated 01.09.2017 in its letter and spirit expeditiously.
4. With the aforesaid direction, the contempt case stands finally disposed of.
SD/-
(Sanjay K. Agrawal) Judge Priyanka