Bombay High Court
Stci Finance Ltd. (Formerly Known As ... vs Acit, 1(3) on 13 September, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1056 OF 2017
Stci Finance Ltd. (formerly Known As Securities ....Appellants
Trading Corporation Of India Ltd.)
V/S
Acit, 1(3) ....Respondent
CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 13th September, 2019 P.C. :
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