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Bombay High Court

Stci Finance Ltd. (Formerly Known As ... vs Acit, 1(3) on 13 September, 2019

Bench: M.S. Sanklecha, Nitin Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        INCOME TAX APPEAL(IT) NO. 1056 OF 2017

 Stci Finance Ltd. (formerly Known As Securities ....Appellants
 Trading Corporation Of India Ltd.)
             V/S
 Acit, 1(3)                                      ....Respondent

CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 13th September, 2019 P.C. :

Stand over to 20/09/2019 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 13/09/2019 ::: Downloaded on - 14/09/2019 03:02:29 :::