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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1)(a) in The Maharashtra Borstal Schools Rules, 1965

(a)according to age groups (i.e.. those between 15 to 18 years of age, those above 18 years but less than 20 years and those above 20 years of age); and