Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] Union of India - Subsection Section 4A(5A) in Banaras Hindu University Act, 1915 (5A)[ to withdraw degrees, diplomas, certificates and other academic distinctions;] [Inserted by Act 52 of 1966, section 5(c)]
