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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(4) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(4)The term of Office of the Committee shall be three years, but the Government may for reasons to be recorded in writing, reconstitute the Committee at any time before the expiry of the term.