Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(1)(x) in The Calcutta University Act, 1979. (x)to consider the Annual Report as prepared by the Syndicate and to pass such resolutions relating thereto as may be considered necessary;