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[Cites 0, Cited by 0] [Section 244(1)] [Section 244] [Entire Act]

State of Himachal Pradesh - Subsection

Section 244(1)(b) in The Himachal Pradesh Municipal Corporation Act, 1994

(b)by a notice from a municipality under section 182 requiring a street to be drained, levelled, flagged, metalled or provided with proper means of lighting, or declaring a street to be a public street , or