Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(1)(c) in National Law University Delhi Act, 2007

(c)two persons from amongst the sitting Judges of the High Court of Delhi, nominated by the Chancellor.