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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(ii) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(ii)Law Lijngdoh, Law Kyntang, Lazo Niam,-These are forests set apart on religious purpose and hitherto managed or controlled by the Lyngdoh or other person or persons to whom the religious ceremonies for the particular locality or village or villagers are entrusted.