Section 31(1) in Birsa Munda Tribal University Act, 2017
(1)The Buildings and Estate Committee of the University shall consist of the following members, namely:-(i)the Vice-Chancellor ex-officio Chairperson;(ii)the Pro-Vice-Chancellor ex-officio Vice-Chairperson;(iii)the Secretary to the Government of Gujarat. Tribal Development Department or his nominee, not below the rank of Deputy Secretary;(iv)the Commissioner, Higher Education, Gujarat State or his nominee not below the rank of Joint Director;(v)the Chief Engineer, Roads and Buildings Department or his nominee not below the rank of Superintending Engineer;(vi)one representative of Institute of Engineers (India) Gujarat Centre, nominated by the Chairperson of the said Institute, from amongst its members;(vii)one representative of Institute of Architects (India) Gujarat Centre, nominated by the Chairperson of the said Institute, from amongst its members.
