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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(2)(b) in The Haryana New Mandi Townships Building Rules, 1967

(b)taken down to such a depth or so constructed as to render the building immune from damage from movements due to seasonable variations in the content of moisture in the ground.