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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 12 in The Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957

12. Interval preceding change of shift .-In the case of change of shift from night shift to day shift or vice versa , there shall be an interval of not less than twenty-four consecutive hours between the two shifts and in the case of a change from one day shift to another day shift or from one night shift to another night shift there shall be interval of not less than twelve consecutive hours:

Provided that no such interval may be allowed if such interval either coincides with, or falls within, the interval enjoyed by a working journalist under sub-section (2) of section 6 of the Act.