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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(1)(d) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(d)if he has been convicted by a Court of law of an offence involving moral turpitude and sentenced in respect thereof to imprisonment.