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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 46(2)(l) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(l)financial information including:
(i)notice of meeting of the board of directors where financial results shall be discussed;
(ii)financial results, on conclusion of the meeting of the board of directors where the financial results were approved;
(iii)complete copy of the annual report including balance sheet, profit and loss account, directors report, corporate governance report etc;